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Union of India - Section

Section 7 in The Air Force Rules, 1969

7. Enrolling officers and form of enrolment .-(1) The following officers shall be enrolment officers for the purposes of sections 13 and 14, namely:-

(a)all recruiting officers;(b)all assistant recruiting officers;(c)the Officer Commanding a unit of the Air Force.
(2)The Form of enrolment set forth in the First Schedule is prescribed for the purposes of sections 13 and 14.