Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(f) in Hyderabad Metropolitan Development Authority Act, 2008

(f)Ascertaining whether any land or property is being affected in the Statutory Development Plan / Development Scheme / Land Pooling Scheme / road / public utilities alignments, etc.