Delhi High Court - Orders
Apostilling) Hero Motocorp Limited vs M/S Shree Amba Industries on 6 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 241/2023 & CM APPLs. 56537/2023
(stay), 37048/2024 (intervention), 37049/2024 (exemption from
apostilling)
HERO MOTOCORP LIMITED .....Appellant
Through: Mr. Gaurav Miglani, Advocate
versus
M/S SHREE AMBA INDUSTRIES .....Respondent
Through: Mr. Sushant Singh and Mr.
Sourav Pattanaik, Advocates.
Mr. Shwetashree Majumder,
Ms. Shilpi Sinha and Ms.
Aamna Hasan, Advocates for
Intervenor.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 06.11.2024 A request for accommodation is made on behalf of learned counsel for the respondent.
Acceding to the same, this appeal shall stand adjourned to be called again on 22.01.2025.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 6, 2024/vp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 03:20:10