Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Maharashtra - Subsection Section 23(1) in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969 (1)After determining the amount of the debts due to the creditor in accordance with the provisions of section 18, the Court shall make an award.
