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[Cites 0, Cited by 0] [Section 52BB] [Entire Act]

Union of India - Subsection

Section 52BB(7) in The Insurance Act, 1938

(7)Notwithstanding anything contained in any other law for the time being in force, the transfer or other disposition of any property in contravention of any order made by the Administrator under this section or of any terms and conditions imposed by him shall be void.