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Madhya Pradesh High Court

Mukesh Guru vs The State Of Madhya Pradesh on 6 January, 2020

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 WP-28213-2019 The High Court Of Madhya Pradesh WP-28213-2019 (MUKESH GURU Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 06-01-2020 None for the petitioner even in the second round. Adjourned.

(SANJAY DWIVEDI) JUDGE ac/-

Digitally signed by ANIL CHOUDHARY Date: 2020.01.07 11:43:53 +05'30'