Madhya Pradesh High Court
Mukesh Guru vs The State Of Madhya Pradesh on 6 January, 2020
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-28213-2019 The High Court Of Madhya Pradesh WP-28213-2019 (MUKESH GURU Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 06-01-2020 None for the petitioner even in the second round. Adjourned.
(SANJAY DWIVEDI) JUDGE ac/-
Digitally signed by ANIL CHOUDHARY Date: 2020.01.07 11:43:53 +05'30'