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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(a) in The West Bengal Labour Welfare Fund Act, 1974

(a)[ is a salaried official of the Board other than the Welfare Commissioner; or] [[Clause (a) substituted by W.B. Act 23 of 1980, which was earlier as under :-