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[Cites 0, Cited by 0] [Section 54EC(3)] [Section 54EC] [Entire Act]

Union of India - Subsection

Section 54EC(3)(ba) in The Income Tax Act, 1961

(ba)[ "long-term specified asset" for making any investment under this section, - [Substituted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]