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Madras High Court

A.Aleem vs M/S.Sree Gokulam Chit And Finance Co. ... on 2 November, 2021

Author: Krishnan Ramasamy

Bench: Krishnan Ramasamy

                                                                                        Crl.OP.No10244 of 2017


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED: 02.11.2021

                                                        CORAM

                                  THE HON'BLE MR. JUSTICE KRISHNAN RAMASAMY

                                               CRL.OP.No.10244 of 2017
                                          and CRL.M.P.Nos.6769 & 6770 of 2017

                  A.Aleem                                                             ...Petitioner
                                                     Vs
                  M/s.Sree Gokulam Chit and Finance Co. Pvt. Ltd.,
                  Rep. by Assistant Manager
                  Mr.P.Sriram                                                         ... Respondent

                  Prayer Criminal Original Petition filed under Section 482 of the Code of
                  Criminal Procedure, prayed to call for the records in C.C.No.2157 of 2013 on
                  the file of the Fast Track Court III, Saidapet, Chennai and quash the
                  proceedings against the petitioner.
                                    For Petitioner         :     No Appearance
                                    For Respondent         :     Mr.L.Rajasekar

                                                           ORDER

When the matter was listed on 29.10.2021, there was no representation on behalf of the petitioner, therefore, this Court directed the registry to list the case on 02.11.2021 under the caption "for dismissal.

1/2

https://www.mhc.tn.gov.in/judis Crl.OP.No10244 of 2017 KRISHNAN RAMASAMY,J.

rst

2.Today, i.e on 02.11.2021, when the matter is called, none appeared for the petitioner, which shows the petitioner is not interested to prosecute the case.

Hence, this Criminal Original Petition is dismissed for non-prosecution.

Consequently, connected miscellaneous petitions are closed.

02.11.2021 Index: Yes Internet:Yes Speaking order/Non Speaking Order rst To:

The Fast Track Court III, Saidapet, Chennai.
CRL.OP.No.10244 of 2017
and CRL.M.P.Nos.6769 & 6770 of 2017 2/2 https://www.mhc.tn.gov.in/judis