Madras High Court
A.Aleem vs M/S.Sree Gokulam Chit And Finance Co. ... on 2 November, 2021
Author: Krishnan Ramasamy
Bench: Krishnan Ramasamy
Crl.OP.No10244 of 2017
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02.11.2021
CORAM
THE HON'BLE MR. JUSTICE KRISHNAN RAMASAMY
CRL.OP.No.10244 of 2017
and CRL.M.P.Nos.6769 & 6770 of 2017
A.Aleem ...Petitioner
Vs
M/s.Sree Gokulam Chit and Finance Co. Pvt. Ltd.,
Rep. by Assistant Manager
Mr.P.Sriram ... Respondent
Prayer Criminal Original Petition filed under Section 482 of the Code of
Criminal Procedure, prayed to call for the records in C.C.No.2157 of 2013 on
the file of the Fast Track Court III, Saidapet, Chennai and quash the
proceedings against the petitioner.
For Petitioner : No Appearance
For Respondent : Mr.L.Rajasekar
ORDER
When the matter was listed on 29.10.2021, there was no representation on behalf of the petitioner, therefore, this Court directed the registry to list the case on 02.11.2021 under the caption "for dismissal.
1/2https://www.mhc.tn.gov.in/judis Crl.OP.No10244 of 2017 KRISHNAN RAMASAMY,J.
rst
2.Today, i.e on 02.11.2021, when the matter is called, none appeared for the petitioner, which shows the petitioner is not interested to prosecute the case.
Hence, this Criminal Original Petition is dismissed for non-prosecution.
Consequently, connected miscellaneous petitions are closed.
02.11.2021 Index: Yes Internet:Yes Speaking order/Non Speaking Order rst To:
The Fast Track Court III, Saidapet, Chennai.CRL.OP.No.10244 of 2017
and CRL.M.P.Nos.6769 & 6770 of 2017 2/2 https://www.mhc.tn.gov.in/judis