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[Cites 0, Cited by 6] [Entire Act]

State of Bihar - Section

Section 13 in The Bihar Agricultural Produce Markets Act, 1960

13. Publication of names of members, etc., in the Manipur Gazette.

- The names of the Chairman, Vice-Chairman and of every member appointed or elected under section 8, 9, 11 or 12 shall be published by the Chief Commissioner in the Manipur Gazette.