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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(8) in Punjab Water Resources (Management and Regulation) Act, 2020

(8)Notwithstanding anything contained in this section, the Authority may hold a combined hearing of several entities for determination of tariff and may in its discretion issue a single tariff order for any group or class of entities.