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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Telangana - Subsection

Section 3A(1)(b) in Nagarjuna Sagar Project (Acquisition of Land) Act, 1956

(b)"Hyderabad Act" means the Land Acquisition Act (Hyderabad Act IX of 1309 F).