Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 438(1)] [Section 438] [Entire Act] State of Tamilnadu - Subsection Section 438(1)(b) in The Coimbatore City Municipal Corporation Act, 1981 (b)When any rule made under this Act is published in the Tamil Nadu Government Gazette it shall be published in Tamil also.