Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(b) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(b)Deductions made from the salaries and wages of the employees for provident fund, the EmployeesÂ’ State Insurance Fund and premium relating to the Life Insurance Corporation of India.