Supreme Court - Daily Orders
The State Of Maharashtra vs Shankar A. Pawar on 3 February, 2022
Bench: Hemant Gupta, A.S. Bopanna
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. ________ OF 2022
[DIARY NO. 28784 OF 2021]
IN
SPECIAL LEAVE PETITION (C) NO. 30223 OF 2019
THE STATE OF MAHARASHTRA & ORS. Petitioner(s)
VERSUS
SHANKAR A. PAWAR Respondent(s)
WITH
REVIEW PETITION (CIVIL) NO. ________ OF 2022
[DIARY NO(S). 28795 OF 2021]
IN
SPECIAL LEAVE PETITION (C) NO. 30226-30227 OF 2019
WITH
REVIEW PETITION (CIVIL) NO. ________ OF 2022
[DIARY NO(S). 28788 OF 2021]
IN
SPECIAL LEAVE PETITION (C) NO. 30224 OF 2019
WITH
REVIEW PETITION (CIVIL) NO. ________ OF 2022
[DIARY NO(S). 28791 OF 2021]
IN
SPECIAL LEAVE PETITION (C) NO. 30225 OF 2019
WITH
Signature Not Verified
REVIEW PETITION (CIVIL) NO. ________ OF 2022
Digitally signed by
Jayant Kumar Arora
Date: 2022.02.05
[DIARY NO(S). 28679 OF 2021]
12:21:55 IST
Reason:
IN
SPECIAL LEAVE PETITION (C) NO. 30228-30229 OF 2019
2
O R D E R
Application(s) seeking oral hearing of the Review Petitions is/are rejected.
Delay condoned.
We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petitions are, accordingly, dismissed.
.......................J. [ HEMANT GUPTA ] .......................J. [ A. S. BOPANNA ] New Delhi;
FEBRUARY 03, 2022.
3
ITEM NO.1002 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 28784/2021 IN SPECIAL LEAVE PETITION (C) NO. 30223 OF 2019 THE STATE OF MAHARASHTRA & ORS. Petitioner(s) VERSUS SHANKAR A. PAWAR Respondent(s) IA No. 5404/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 152834/2021 - ORAL HEARING WITH Diary No(s). 28795/2021 IN SPECIAL LEAVE PETITION (C) NO. 30226- 30227 OF 2019 (FOR ORAL HEARING ON IA 152888/2021 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 5345/2022 IA No. 5345/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 152888/2021 - ORAL HEARING) Diary No(s). 28788/2021 IN SPECIAL LEAVE PETITION (C) NO. 30224 OF 2019 (FOR ORAL HEARING ON IA 152853/2021 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 5328/2022 IA No. 5328/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 152853/2021 - ORAL HEARING) Diary No(s). 28791/2021 IN SPECIAL LEAVE PETITION (C) NO. 30225 OF 2019 (FOR ORAL HEARING ON IA 152866/2021 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 5337/2022 IA No. 5337/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 152866/2021 - ORAL HEARING) Diary No(s). 28679/2021 IN SPECIAL LEAVE PETITION (C) NO. 30228- 30229 OF 2019 (FOR ORAL HEARING ON IA 152231/2021 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 5471/2022 IA No. 5471/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 152231/2021 - ORAL HEARING) 4 Date : 03-02-2022 These matters were called on for hearing today. CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE A.S. BOPANNA By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) COURT MASTER COURT MASTER
(Signed order is placed on the file)