Punjab-Haryana High Court
M/S Century Knitters (India) Limited vs Anil Ramteke on 4 April, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No. 05 of 2013 (O&M)
Date of Decision: 04.04.2013
M/s Century Knitters (India) Limited ...Petitioner
Versus
Anil Ramteke ..Respondent
CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Rajesh Garg, Advocate
for the petitioner.
Mr. Satish Aggarwala Advocate
and Mr. Sunish Bindlish, Advocate
for the respondent.
RAJESH BINDAL, J.
C.M.No.8185-C-II of 2013 Civil miscellaneous application is allowed. Reply to the contempt petition filed by the respondent is taken on record.
COCP No. 05 of 2013 Learned counsel for the petitioner submitted that in view of the reply filed by the respondent, he does not wish to press the present petition.
Ordered accordingly.
(RAJESH BINDAL) JUDGE 04.04.2013 aarti