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Punjab-Haryana High Court

M/S Century Knitters (India) Limited vs Anil Ramteke on 4 April, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                 COCP No. 05 of 2013 (O&M)
                                 Date of Decision: 04.04.2013

M/s Century Knitters (India) Limited                    ...Petitioner

                                Versus

Anil Ramteke                                           ..Respondent


CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL


Present: Mr. Rajesh Garg, Advocate
         for the petitioner.

         Mr. Satish Aggarwala Advocate
         and Mr. Sunish Bindlish, Advocate
         for the respondent.


RAJESH BINDAL, J.

C.M.No.8185-C-II of 2013 Civil miscellaneous application is allowed. Reply to the contempt petition filed by the respondent is taken on record.

COCP No. 05 of 2013 Learned counsel for the petitioner submitted that in view of the reply filed by the respondent, he does not wish to press the present petition.

Ordered accordingly.

(RAJESH BINDAL) JUDGE 04.04.2013 aarti