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[Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act]

State of West Bengal - Subsection

Section 171(2)(b) in The Calcutta Municipal Corporation Act, 1980

(b)where the annual value exceeds six hundred rupees but does not exceed eighteen thousand rupees, such percentage of the annual value as is worked out by dividing the annual value by six hundred and adding ten to the quotient, the sum thus worked out being rounded off to the nearest first place of decimal;