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Union of India - Section

Section 249 in The Air (Prevention And Control Of Pollution) (Union Territories) Rules, 1983

249.

In exercise of the powers conferred by section 54 of the Air (Prevention and Control of Pollution) Act, 1981 (14 of 1981), the Central Government, in consultation with the Central Board for the Prevention and Control of Water Pollution, hereby makes the following rules, namely:-