Karnataka High Court
Smt. Subhadramma vs Smt. Hari Vathsala Ahluwalia on 7 December, 2023
Author: S.G.Pandit
Bench: S.G.Pandit
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NC: 2023:KHC:44388
WP No. 26416 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE S.G.PANDIT
WRIT PETITION NO. 26416 OF 2023 (GM-CPC)
BETWEEN:
SMT. SUBHADRAMMA
W/O. LATE SHIVANNA. M,
AGED ABOUT 79 YEARS,
R/AT NO.19, KALIDASA MAIN ROAD,
JAYALAKSHMIPURAM,
V.V. MOHALLA,
MYSORE CITY-570 012.
...PETITIONER
(BY SRI. MURTHY K., ADV.)
AND:
1. SMT. HARI VATHSALA AHLUWALIA
Digitally signed
by A K D/O. LATE M. SHIVANNA,
CHANDRIKA W/O. HAMINDER S AHLUVALIA,
Location: HIGH
COURT OF AGED ABOUT 63 YEARS,
KARNATAKA R/AT DOOR NO.7283,
SILVER HILL PATH, VICTOR,
NEW YORK-14562,
UNITED STATES OF AMERICA.
ALSO AT PRESENTLY AT HER SISTER HOUSE
C/O. MANONMANI. M.S.,
DOOR NO.1127, 19TH CROSS,
NANDANAHALLI,
VASANTH NAGARA,
MYSURU TALUK AND DISTRICT.
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NC: 2023:KHC:44388
WP No. 26416 of 2023
2. SMT. MANONMANI. M. S.
D/O. LATE M. SHIVANNA,
W/O. DEVAKUMAR,
AGED ABOUT 57 YEARS,
R/AT DOOR NO.1127,
19TH CROSS, NANDANAHALLI,
VASANTH NAGARA,
MYSURU TALUK AND DISTRICT.
3. SRI. DR. MAHESH M. S.
S/O. LATE M. SHIVANNA,
AGED ABOUT 54 YEARS,
WORKING AS TALUK HEALTH OFFICER (THO),
SAKALESHAPURA TALUK,
HASSAN DISTRICT,
R/AT GOVERNMENT QUARTERS.
ALSO AT:
NO.19, KALIDASA ROAD,
JAYALAKSHMIPURAM,
V.V. MOHALLA,
MYSURU-570 012.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE TRIAL
COURT TO DISPOSE OF THE PROCEEDINGS IN O.S.
NO.1236/2023 AS PER ANNEXURE-K PENDING ON THE FILE OF
IIIRD ADDITIONAL SENIOR CIVIL JUDGE AND JMFC AT
MYSORE AS PER LAW AT THE EARLIER POINT OF TIME BY
FIXING TIME BOUND CONSIDERING THE AGE AND HEALTH
CONDITION OF THE PETITIONER AND FURTHER ISSUE
SUITABLE DIRECTION/S OR ORDER TO CONSIDER HER CLAIM
ANNEXURE-J AS THIS COURT DEEMS FIT UNDER THE FACTS
AND CIRCUMSTANCE OF THE CASE, INCLUDING THE COST OF
THE ABOVE PROCEEDINGS.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
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NC: 2023:KHC:44388
WP No. 26416 of 2023
ORDER
Learned counsel for the petitioner files a memo dated 07.12.2023 seeking leave to withdraw the writ petition.
Memo is placed on record.
The writ petition is dismissed as withdrawn.
Sd/-
JUDGE MPK CT:bms List No.: 1 Sl No.: 36