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State of Punjab - Section

Section 26 in Punjab Urban Planning and Development Authority Building Rules, 2013

26. Set back of projected portion of roof level.

- The projected portion of parapet, flues, ducts, water storage tanks, mumties, minarets, domes, water cooling tanks, lift towers, lifts rooms exceeding 2.25 metres in height shall be receded from the facade by a minimum distance equal to their height above roof level, failing which these shall be counted in calculating the height of the building as well as covered area.