Madras High Court
P.Kathiravan vs The Joint I Sub Registrar on 9 March, 2023
Author: P.T.Asha
Bench: P.T.Asha
W.P.(MD) No.20023 of 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 09.03.2023
CORAM:
THE HONOURABLE MS.JUSTICE P.T.ASHA
W.P.(MD) No.20023 of 2020
P.Kathiravan .. Petitioner
Vs.
1.The Joint I Sub Registrar,
O/o. The Joint I Sub Registrar,
Periakulam, Theni District.
2.The District Registrar,
Periakulam,
Theni District. .. Respondents
Prayer :- Petition filed under Article 226 of the Constitution of India,
praying for issuance of Writ of Certiorarified Mandamus, calling for the
records on the file of the 1st respondent, impugned in Refusal Check Slip
in Dispute No. 38 of 2020, dated 14.12.2020 and quash the same as
illegal, arbitrary and violative of the principles of natural justice and
further direct the respondent to forthwith register the Gift Deed in favour
of his wife dated 14.12.2020.
_________
Page 1 of 4
https://www.mhc.tn.gov.in/judis
W.P.(MD) No.20023 of 2020
For Petitioner : Mr.S.Raja Jeya Chandra Paul
For Respondents : Mr.T.Amjadkhan
Government Advocate
ORDER
The instant writ petition has been filed challenging the orders passed by the first respondent in the refusal cheque slip in Dispute No.38 of 2020, dated 14.12.2020, quash the same and further direct the first respondent to register the gift deed dated 14.12.2020 executed by the petitioner in favour of his wife.
2. The reason for the refusal to register the gift deed was in the light of an objection by one M.Palanivel, who is none else than the father of the petitioner herein.
3. It is informed that the objector is no more. Therefore, considering the fact that the only impediment to the registration is the objection given by the objector, who is no more, the first respondent shall forthwith register the gift settlement deed dated 14.12.2020. _________ Page 2 of 4 https://www.mhc.tn.gov.in/judis W.P.(MD) No.20023 of 2020
4. In the result, this writ petition is allowed directing the first respondent to register the gift deed dated 14.12.2020 forthwith. No costs.
09.03.2023 NCC : Yes/No Index : Yes/No Internet : Yes abr To
1.The Joint I Sub Registrar, O/o. The Joint I Sub Registrar, Periakulam, Theni District.
2.The District Registrar, Periakulam, Theni District.
_________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.(MD) No.20023 of 2020 P.T.ASHA, J.
abr W.P.(MD) No.20023 of 2020 Dated: 09.03.2023 _________ Page 4 of 4 https://www.mhc.tn.gov.in/judis