Delhi High Court - Orders
Cit I vs American Express India Pvt Ltd on 26 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 149/2013
CIT I ..... Appellant
Through: Mr. Ruchir Bhatia, Sr. Std. Counsel.
versus
AMERICAN EXPRESS INDIA PVT LTD ..... Respondent
Through: Mr. Nageswar Rao, Mr.Sandeep S.
Karhail & Mr. Shatanik Chakrabarty,
Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 26.02.2019 List on 11th July, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 26, 2019 'pv'