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Punjab-Haryana High Court

The State Of Punjab And Another vs Mohinder Singh And Others on 22 April, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

             In the High Court of Punjab & Haryana at Chandigarh


                                       R. F. A No. 3334 of 1993 (O&M)


The State of Punjab and another                            ..... Appellants
                                       vs
Mohinder Singh and others                                  ..... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Vivek Chauhan, Assistant Advocate General, Punjab.

Mr. J. S. Wasu, Senior Advocate with Mr. Kulwant Singh, Advocate, for the respondents. Rajesh Bindal J.

For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3240 of 1993 Mohinder Singh and others vs The State of Punjab and another.





22.4.2009                                              ( Rajesh Bindal)
vs.                                                          Judge