Punjab-Haryana High Court
The State Of Punjab And Another vs Mohinder Singh And Others on 22 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 3334 of 1993 (O&M)
The State of Punjab and another ..... Appellants
vs
Mohinder Singh and others ..... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Vivek Chauhan, Assistant Advocate General, Punjab.
Mr. J. S. Wasu, Senior Advocate with Mr. Kulwant Singh, Advocate, for the respondents. Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3240 of 1993 Mohinder Singh and others vs The State of Punjab and another.
22.4.2009 ( Rajesh Bindal) vs. Judge