- Section 21, Regulation XX of [1817] [The Bengal Police Regulation, 1817.], [is hereby repealed] [This repeal does not take effect in any village or Union until a chaukidar has been appointed therein under the provisions of this Act-see the Bengal Village Chaukidari Act, 1871 (Ben. Act 1 of 1871), Section 1.], as to all villages to which this Act may apply.
