Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(b) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (b)"Co-ordination Committee" means the committee established under section 34 of the Chhattisgarh Vishvvidyalaya Adhiniyam, 1973 (No. 22 of 1973);
