Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 15 in The Lovely Professional University Act, 2005

15. The Directors.

- The Directors shall be appointed in such manner and exercise and perform such powers and duties, as may be prescribed.