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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(n) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977

(n)"Person" shall include a monastery or other religious, educational, charitable or other institution, cooperative society, corporation, local authority, company registered under any law for the time being in force and all other concerns, institutions or authorities holding agricultural lands before the notified date;