Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 450] [Entire Act] State of Odisha - Subsection Section 450(ii) in The Orissa Municipal Corporation Act, 2003 (ii)if the width of the street exceeds twenty six feet but does not exceed forty feet, the building shall not be erected or raised to a height greater than forty feet;
