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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(4)(a) in The Karnataka Lokayukta Act, 1984

(a)as might prejudice the affairs of the State of Karnataka or the security or defence or international relations of India (including India's relations with the Government of any other country or with any international organization);