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State of Assam - Section

Section 107 in Assam Excise Rules, 1945

107. Government warehouses.

- Warehouses for the supply of country spirit to retail vendors may be established by the Provincial Government at convenient places at the expense of Government. Each such warehouse shall be supplied with country spirit by the contractor within whose area of supply such warehouse lies and shall be in charge of an Excise Officer. The Excise Commissioner is authorised to allow spirit to be received into the warehouse from other sources than those above-mentioned, if necessary.