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[Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act]

State of Telangana - Subsection

Section 167(1)(v) in Telangana Panchayat Raj Act, 2018

(v)such income of the Zilla Praja Parishad as the Government may, by order, allocate to it;