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State of Madhya Pradesh - Section

Section 12A in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

12A. [ Permission for Building Construction in any Colony. [Inserted by Notification No. 13-XVIII-3-2000, dated 3-7-2000.]

- Permission for building construction in any colony shall be granted only when the Competent Authority ensure that the development as per prescribed norms have been completed in the colony concerned but in case of group housing such condition shall not apply.]