Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 458] [Entire Act] Bombay Presidency - Subsection Section 458(45) in The Bombay Provincial Municipal Corporations Act, 1949 (45)regulating the grant of certified copies of extracts from municipal records and the fees chargeable for such copies or extracts;