Supreme Court - Daily Orders
Gopalakrishna Govind Hegde(Dead)Thr. ... vs The Totgars Co-Op. Sale Soc. Ltd. . on 22 February, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.48 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
17574-17575/2012
(Arising out of impugned final judgment and order dated
17/01/2012 in WA No. 6271/2010 and WA No. 6272/2010 passed by the
High Court Of Karnataka Circuit Bench At Dharwad)
GOPALAKRISHNA GOVIND HEGDE Petitioner(s)
VERSUS
TOTGARS' CO-OP. SALE SOC. LTD. & ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and permission to
file additional documents and office report)
Date : 22/02/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. P. R. Ramasesh, AOR
For Respondent(s) Mr. Ashwani Bhardwaj, AOR
Mr. S. N. Bhat, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on Tuesday after two weeks.
(R.NATARAJAN) (MADHU NARULA) Court Master Court Master Signature Not Verified Digitally signed by R.NATARAJAN Date: 2016.02.23 16:33:24 IST Reason: