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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iv)Whether the School has been administratively recognised by the Education Department and if so, the standards for which it has been permitted to make provisions and the academic year in which it proposes to establish or has established the several standards;