Section 2(1)(xi) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(xi) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(xi)"Physical Education Common Entrance Test" (herein after called PECET) means test conducted for assigning rank by merit to the candidates which will be the basis for entry into Bachelor of Physical Education (B.P.Ed) and under Graduation Diploma in Physical Education (U.G.D.P.Ed.) Courses.

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State of Andhra Pradesh - Subsection

Section 2(1)(xi) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004