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State of Odisha - Section

Section 204 in The Orissa Municipal Corporation Act, 2003

204. Exemption of diplomatic or consular mission of a foreign state for payment of any rate, tax or fee.

- The Government may, by order, exempt from the payment of any rate, tax or fee payable under the provisions of this Act, any diplomatic or consular mission of a foreign State and the diplomatic or consular officers of such mission.