Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 24 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955 24. Transfer of cases by the Commissioner. - The Commissioner of the Meerut Division may exercise within the limits the same powers as the Board in the preceding rule.
