Section 10(4) in The Nazool Lands (Transfer) Rules, 1956
(4)An order of transfer shall be issued by the Collector in favour of the Co-operative Society/[individual member.] [The words 'individual member' added by vide Notification No. 890-R-III 72/3621 dated 9.3.72 published in Punjab Gazetted Part 1 dated 17.3.72 pages 268.]
