Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1)(a) in The Maharashtra Medical Council Rules, 1967

(a)one [ballot paper] [Substituted by G. N. 2.8.1975.] in Form 4 signed by him;