Section 81A in Kerala Cooperative Societies Act, 1969
81A. Provisions as to certain pending Proceeding.
- Every proceeding pending before the Tribunal immediately before the commencement of this Act shall stand transferred to and will be decided by the Tribunal constituted under this Act:Provided that all such proceedings relating to orders passed by the Registrar under sections 32 and 33 of the Act, shall be sent to the Government for their decision.Explanation. - 'Proceeding' includes any appeal, revision, petition or application for review.]
