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State of Arunachal Pradesh - Section

Section 117 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

117. Power of the Government to give direction.

(1)The State Government may give directions to the Board and Market Committees.
(2)The Board and the Market Committees shall be bound to comply with the directions issued by the State Government under sub-section (1).