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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(2)(b) in The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987

(b)the other grounds, the contravention of which by the licensee shall entail suspension or cancellation of the licence under section 8 ;