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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(2)(d) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(d)to prepare water distribution programme or Rotational Water Supply (RWS) for sub-minors, outlets and amongst members within the limits set by canal operation schedule;