Section 2(j) in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977
(j)[ "producer" means a person carrying on the business of milling any of the pulses or expelling, extracting, ] [Substituted by S.O. 64(E), dated 4.2.1978. ][manufacturing or refining] [ Substituted by S.O. 536(E), dated 20.9.1979.][any edible oil,- [Substituted by S.O. 64(E), dated 4.2.1978. ](i)by buying pulses or edible oilseeds for being processed by himself and selling the finished products to a wholesaler or through a commission agent; or(ii)by doing any of the process of milling, expelling, extracting ] [manufacturing or refining] [ Substituted by S.O. 536(E), dated 20.9.1979.][on behalf of another;] [Substituted by S.O. 64(E), dated 4.2.1978. ]
