Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Haryana - Subsection Section 25(1)(b) in Haryana Tax on Entry of Goods Into Local Areas Act, 2008 (b)construction, development and maintenance of roads linking the markets and industrial areas to railway stations, wherever possible ;