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State of Odisha - Section

Section 13 in Orissa Zilla Parishad Election Rules, 1994

13. Failure of Election.

- If no-nomination is filed or if all the nominations are. rejected, the Election Officer shall forthwith report the matter to the Commissioner who shall issue a notice a afresh under Rule 4, and if no nomination is filed or all the nominations are rejected for the second time, it shall be deemed to be a failure of election.