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Delhi High Court - Orders

Indoco Remedies Ltd vs Bristol Myers Squibb Holdings Ireland ... on 18 April, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                           $~76 to 80
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     FAO(OS) (COMM) 3/2020 & CM APPL. 602/2020 & CM APPL.
                                 20952-53/2021
                                 INDOCO REMEDIES LTD                        ..... Appellant
                                                 Through: Ms Manisha Singh,, Mr Abhai
                                                            Pandey, Mr Varun Sharma and Mr
                                                            Gautam Kumar, Advs.
                                                 versus
                                 BRISTOL MYERS SQUIBB HOLDINGS IRELAND UNLIMITED
                                 COMPANY & ORS                              ..... Respondents
                                                 Through: Ms Prachi Agarwal and Ms Richa
                                                            Bhargava, Advs.
                           +     FAO(OS) (COMM) 29/2020 & CM APPL. 5138/2020, CM APPL.
                                 17195/2020, CM APPL. 21940/2021 & CM APPL. 21940/2021
                                 BDR PHARMACEUTICALS INTERNATIONAL PVT LTD &
                                 ANR.                                       ..... Appellants
                                                 Through: None
                                                 versus
                                 BRISTOL -MYERS SQUIBB HOLDINGS IRELAND UNLIMITED
                                 COMPANY & ORS.                             ..... Respondents
                                                 Through: Ms Prachi Agarwal and Ms Richa
                                                            Bhargava, Advs.
                           +     FAO(OS) (COMM) 371/2019 & CM APPL. 54379-80/2019, CM
                                 APPL. 22992/2021 & CM APPL. 10234/2022
                                 TORRENT PHARMACEUTICALS LTD                ..... Appellant
                                                 Through: Ms Malvika Kalra and Mr Pranav
                                                            Sarthi, Advs.
                                                 versus
                                 BRISTOL - MYERS SQUIBB HOLDINGS & ORS..... Respondents
                                                 Through: Ms Prachi Agarwal and Ms Richa
                                                            Bhargava, Advs.

                           +     FAO(OS) (COMM) 372/2019
                                 CIPLA LIMITED                              ..... Appellant
                                               Through: None
                                               versus
                           FAO(OS) (COMM) 3/2020 & Conn.                                  1/2



Signature Not Verified
Digitally Signed By:ATUL
JAIN
Signing Date:30.08.2022
12:19:02
                                  BRISTOL MYERS SQUIBB HOLDING IRELAND UNLIMITED
                                 COMPANY & ORS.                   ..... Respondents
                                              Through: Ms Prachi Agarwal and Ms Richa
                                                       Bhargava, Advs.

                           +     FAO(OS) (COMM) 377/2019
                                 EMCURE PHARMACEUTICALS LIMITED                            ..... Appellant
                                              Through: None

                                                     versus

                                 BRISTORL-MYERS SQUIBB HOLDINGS & ORS..... Respondents
                                             Through: Ms Prachi Agarwal and Ms Richa
                                                       Bhargava, Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                 HON'BLE MS. JUSTICE POONAM A. BAMBA
                                               ORDER

% 18.04.2022 [Physical Court hearing/hybrid hearing (as per request)]

1. Hon'ble Mr Justice Rajiv Shakdher is on leave today.

2. List the matters on 06.10.2022.

By Order (COURT MASTER) APRIL 18, 2022/rb Click here to check corrigendum, if any FAO(OS) (COMM) 3/2020 & Conn. 2/2 Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:30.08.2022 12:19:02