Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in M.P. Nagar Vikas Nidhi Niyam, 2001

(a)"Act" means the Madhya Pradehs Municipalities Act, 1961 (No. 37 of 1961) and the Madhya Pradesh Municipal Corporation Act, 1956 (No. 23 of 1956);