Section 7(1)(c) in The Customs Tariff (Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of the Republic of India and the Republic of Korea) Rules, 2009

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(c)washing, cleaning or removal of dust, oxide, oil, paint or other coverings;

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